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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(7) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(7)Technical requirements of the applicant applying for a licence: The applicant for a licence shall have:
(a)at least one full-time professional in the relevant discipline with a minimum of twenty years experience to lead the organisation along with sufficient engineering personnel commensurate with the quantum and nature of works involved in the licensed business.
(b)at least one full-time finance/accounts professional with a minimum of twenty years experience to lead the finance arid accounting wing, along with sufficient finance and accounting personnel commensurate with the quantum and nature of works involved in the licensed business
(c)sufficient skilled staff, including those at the lower levels with adequate qualifications and experience and basic computer awareness, in order to discharge technical / commercial transactions smoothly.
(d)adequate office area with appropriate communication facilities to the satisfaction of the Commission to effectively communicate with the different business associates and regulatory bodies.
(e)to show justification to the satisfaction of the Commission that the technical capability and resources exhibited by the applicant are adequate to manage the licensed business.