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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(7)(c) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(c)sufficient skilled staff, including those at the lower levels with adequate qualifications and experience and basic computer awareness, in order to discharge technical / commercial transactions smoothly.