Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Bihar - Subsection Section 79(1) in The Bihar Prohibition And Excise Act, 2016 (1)All excise officers mentioned in Section-73 shall exercise the powers of the officer-in-charge of a police station in his area of jurisdiction for the purposes of this Act.
