Section 79 in The Bihar Prohibition And Excise Act, 2016
79. Powers of the Excise Officer.
(1)All excise officers mentioned in Section-73 shall exercise the powers of the officer-in-charge of a police station in his area of jurisdiction for the purposes of this Act.(2)The area to which an excise officer is empowered under Section-73 shall be deemed to be a police station.
