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[Cites 0, Cited by 0] [Section 205] [Entire Act]

State of Goa - Subsection

Section 205(c) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(c)any tower scaffold which can be moved or castered is: -
(i)constructed with due regard to the stability and, if necessary, adequately waited at the base;
(ii)used only on plain and even surface; and
(iii)has casters provided with positive locking devices to hold such scaffold in position;