Section 205 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
205. Tower Scaffold.
- The employer shall ensure at a construction site of building or other construction works that -(a)the height of every tower scaffold used in building or other construction work is not more than 8 times, the lesser of a base dimension of such scaffold;(b)a tower scaffold is lashed to a building or a fixed structure before being used by the building worker;(c)any tower scaffold which can be moved or castered is: -(i)constructed with due regard to the stability and, if necessary, adequately waited at the base;(ii)used only on plain and even surface; and(iii)has casters provided with positive locking devices to hold such scaffold in position;(d)no building worker remains on board scaffold, tools, material when it is being shifted from one position to another position.
