(a)in sub-section (1),-(i)in clause (ii),-(A)for the words "any sum paid", the words "an amount equal to one and one-fourth times of any sum paid" shall be substituted;(B)in the proviso, for the words "prescribed authority", the words "Central Government" shall be substituted;(ii)in clause (iii),-(A)for the words "any sum paid", the words 'an amount equal to one and one-fourth times of any sum paid" shall be substituted;(B)in the proviso, for the words "prescribed authority", the words "Central Government" shall be substituted;(iii)after clause (iv), in the first proviso, second proviso and third proviso, for the words "prescribed authority", wherever they occur, the words "Central Government" shall be substituted;
