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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(2)(b) in The Assam Board of Revenue Regulation I, 1963

(b)A party desiring the production of documents shall apply to the Board at least fifteen days ahead of the date of hearing and shall serve a copy of the application on each of the opposite party.