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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(2)The Selection Committee shall scrutinize the application and require the eligible candidates to appear in a competitive test and interview.Note. - The syllabus and procedure for competitive test is given in Appendix II.