Section 2(d) in Rajasthan Road Development Act, 2002
(d)"road" includes-(i)all lands appurtenant thereto,(ii)all approach roads, bridges, flyovers, culverts, tunnels, causeways, carriage-ways and other structures on, over, along or across such roads, and(iii)all fences, trees, posts and boundary, two hundred-metre and kilometer stones of such road,
