- In this Act, unless the context otherwise requires,-(a)"development" includes construction, maintenance, upgradation, strengthening, widening, improvement:(b)"local body" means and includes a Municipality, a Panchayati Raj Institution, an Urban Improvement Trust or Jaipur Development Authority:(c)"person" includes a firm, whether registered or not, or an association of persons whether incorporated or not;(d)"road" includes-(i)all lands appurtenant thereto,(ii)all approach roads, bridges, flyovers, culverts, tunnels, causeways, carriage-ways and other structures on, over, along or across such roads, and(iii)all fences, trees, posts and boundary, two hundred-metre and kilometer stones of such road,but does not include a National Highway.
