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State of Madhya Pradesh - Section

Section 106 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

106.

The Board shall conduct the following examinations :-
(a)The High School Examination.
(b)The Intermediate Examination in Arts.
(c)The Intermediate Examination in Science.
(d)The Intermediate Examination in Commerce.
(e)The Intermediate Examination in Agriculture.
(f)The Higher Secondary School Certificate Examination.
(g)The Basic Training Certificate Examination.
(h)Examinations for the award of diplomas or certificates in such other branches of study as the Board may from time-to-time prescribe.
(i)Higher Secondary School Certificate Examination for Adult Women.
(j)Higher Secondary School Certificate 'B' Course Examinations.
(k)Physical Training Certificate Examination.
(l)Pre-Primary Training Certificate Examination.
(m)Higher Secondary School Certificate Examination Technical Course:
[Provided that no private or regular candidate shall appear in Higher Secondary School Certificate Examination and Intermediate Examination of the Board in the same year] [Inserted by Notification No. 1/Mt./72-71 dated 3rd June, 1971.].