Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Madhya Pradesh - Subsection Section 106(h) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 (h)Examinations for the award of diplomas or certificates in such other branches of study as the Board may from time-to-time prescribe.
