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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(1) in The Wild Life (Protection) (Orissa) Rules, 1974

(1)A licensed dealer in captive animals, animal articles, trophies or uncured trophies or meet derived therefrom shall maintain a Register in Form No. 21.