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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(1)(b) in University of Patanjali Act, 2006

(b)to provide employment oriented education and awaking to the youths so that they become in grained to preserve knowledge of Ayurveda, herbal medicines, food hygiene, Rashtra dharma, Swadesh prem and swadeshi life style;