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State of Uttarakhand - Section

Section 7 in University of Patanjali Act, 2006

7. Objects of the University.

(1)The objectives for which the University is established are as follows:-
(a)objective of Patanjali University is to establish and investigate thorought scientific basis for the knowledge advanced by the ancient Indian sages and to undertake systematic research investigations in the background of scientific facts so as to provide it a firm foundation in the emerging world;
(b)to provide employment oriented education and awaking to the youths so that they become in grained to preserve knowledge of Ayurveda, herbal medicines, food hygiene, Rashtra dharma, Swadesh prem and swadeshi life style;
(c)to establish various colleges and institutions based on traditional lines including Yog, Ayurveds, Veda and Vedang etc. and to provide graduate and post graduate degree courses. And will have right to meet our own objectives, to run diploma courses and certificate programmes which may be sponsored by University Grants Commission;
(d)to establish constituent centre for continuing Education to provide instructions through distance learning methodology for the courses in (C) above.
(2)To establish a Research and Development center to promote research and innovations in the field of Yog, Ayurveda, Indian culture and Traditional Sciences :-
(a)to provide for instructions and training in such related branches of learning as it may deem fit;
(b)to arrange the research activities for the creation and dissemination of knowledge in schools, so that these traditions may be establish on the world for and also for the easy achievements of employment of students;
(c)to undertake Yoga/Ayurveda and other such activities related studies so that common people leading to Revival of Indian culture in high esteem.