Section 17(1)(xiv) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

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Section 17(1)(xiv) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(xiv)Such other certificates as the Admission Committee deems necessary.