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State of Gujarat - Section

Section 17 in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

17. Documents to be attached with the application.

(1)The candidate shall submit the self-attested copies of the following documents along with the application or, as the case may be, print out of the registration form at the Help Center or, as the case may be, at the CEPT University, namely:-
(i)S.S.C. Examination (Std X) Mark-sheet,
(ii)H.S.C. Examination (Std. XII) Mark-sheet,
(iii)Mark-sheet of National Aptitude Test in Architecture (NATA) for admission in the Bachelor of Architecture Course,
(iv)Mark-sheet of Construction Technology Aptitude Test for admission in the Bachelor of Construction Technology Course,
(v)Mark-sheet of Interior Design Aptitude Test for admission in the Bachelor of Interior Design Course,
(vi)School Leaving Certificate or Transfer Certificate,
(vii)Caste certificate for a candidate belonging to Scheduled Castes (SC), Scheduled Tribes (ST) and Socially and Educationally Backward Classes (SEBC), issued by the authority empowered by the State Government in this behalf,
(viii)Non-Creamy Layer (NCL) certificate of the family, issued after 1st April of the relevant academic year, by the authority empowered by the State Government in this behalf,
(ix)Certificate of Physical Disability, issued and duly signed by the Civil Surgeon/ competent Medical Authority, in case the candidate is a Physically Handicapped,
(x)Certificate of Ex-Serviceman, duly issued by the Director, Sainik Welfare Board, Gujarat State or by the District Sainik Welfare Officer,
(xi)A copy of certificate of In-Serviceman duly issued by the Commanding Officer of the respective unit in which he is serving,
(xii)A copy of certificate of income issued by the authority empowered by the State Government in this behalf, if applicable,
(xiii)Latest Passport size Photograph of candidate.
(xiv)Such other certificates as the Admission Committee deems necessary.
(2)After getting the admission, the candidate shall have to produce for verification, the original certificates and testimonials of the documents attached with the application form or, as the case may be, print out of the registration form, at the Help Center or, as the case may be, at the CEPT University.
(3)The Help Center or, as the case may be, at the CEPT University may retain any original certificate or testimonial, which it considers necessary until the admission process is completed. The said certificate or testimonial shall be handed over by CEPT University or, as the case may be, at the Help Center to the college or institution or candidates after completion of the admission process.
(4)The candidate who is unable to produce original certificates and testimonials necessary for the purpose of admission at the time-limit counseling, he may be granted provisional admission, subject to following conditions, namely:-
(i)On payment of Rs. 10,000/- (Rupees Ten thousand) to the Admission Committee as security deposit by the candidate. If the candidate submits the required documents within a period of three working days, the remaining amount of the security deposit shall, after deducting Rs. 500/- (Rupees Five hundred) towards the administrative expenditure, be refunded; '
(ii)In the event of failure to submit original certificates and testimonials within the time limit as aforesaid, the provisional admission may be cancelled and the security deposit may be forfeited.