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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(3) in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

(3)If adequate number of direct deducts do not become, available in any particular year, rotation of quotas for the purpose of determining seniority would take place only to the extent of the available direct recruits and the promotees.