Section 63 in The Dadra and Nagar Haveli Panchayat Regulation, 2012
63. Powers and duties of the Vice-President.
- The Vice-President shall,-(a)exercise the powers and perform the duties of the President when he is absent on leave or incapacitated from functioning or when the office of the(b)in the absence of the President or when the office 0 f the President falls vacant, preside over the meetings of the District Panchayat.
