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[Cites 0, Cited by 0] [Section 63] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 63(a) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(a)exercise the powers and perform the duties of the President when he is absent on leave or incapacitated from functioning or when the office of the