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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in Punjab School Education Board (Employees Service) Regulation, 1988

(2)For purposes of appointment there shall be four classes of employees in the service, namely :-Class-I : Posts carrying scale of pay (time scale) the maximum of which is Rs. 1,850/- or above [in un reserved pay scale.] [Added vide Boards item No. 4(4) dated 23-10-1996.]Class-II : Posts carrying scale of pay (time scale) the maximum of which is less than Rs. 1,850/- but not less than Rs. 1,580/-.[in un reserved pay scale.] [Added vide Boards item No. 4(4) dated 23-10-1996.]Class-III : Posts carrying scale of pay (time scale) the maximum of which is less than 1,580/- but not less than Rs. 600/- [in un reserved pay scale.] [Added vide Boards item No. 4(4) dated 23-10-1996.]Class-IV : Posts carrying scale of pay (time scale) the maximum of which is less than Rs. 600/- [in un reserved pay scale.] [Added vide Boards item No. 4(4) dated 23-10-1996.]