Section 6 in Punjab School Education Board (Employees Service) Regulation, 1988
6. Classification of employees.
(1)For the purposes of these regulations, the service shall be divided into four sections, namely :-(a)Administrative;(b)Academic;(c)Publication;(d)Miscellaneous;(2)For purposes of appointment there shall be four classes of employees in the service, namely :-Class-I : Posts carrying scale of pay (time scale) the maximum of which is Rs. 1,850/- or above [in un reserved pay scale.] [Added vide Boards item No. 4(4) dated 23-10-1996.]Class-II : Posts carrying scale of pay (time scale) the maximum of which is less than Rs. 1,850/- but not less than Rs. 1,580/-.[in un reserved pay scale.] [Added vide Boards item No. 4(4) dated 23-10-1996.]Class-III : Posts carrying scale of pay (time scale) the maximum of which is less than 1,580/- but not less than Rs. 600/- [in un reserved pay scale.] [Added vide Boards item No. 4(4) dated 23-10-1996.]Class-IV : Posts carrying scale of pay (time scale) the maximum of which is less than Rs. 600/- [in un reserved pay scale.] [Added vide Boards item No. 4(4) dated 23-10-1996.]
