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Himachal Pradesh High Court

Kamla Devi & Ors. vs . Hrtc on 26 December, 2022

Author: Sushil Kukreja

Bench: Sushil Kukreja

Kamla Devi & Ors. Vs. HRTC .

FAO No.438 of 2011 26.12.2022 Present: Mr. Neeraj Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate, for the appellants.

None for the respondent.

None has appeared on behalf of the respondent.

In the interest of justice, list after winter vacation.




                                                          ( Sushil Kukreja )
             December 26, 2022                                 Judge
                 (VH)








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