Himachal Pradesh High Court
Kamla Devi & Ors. vs . Hrtc on 26 December, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
FAO No.438 of 2011 26.12.2022 Present: Mr. Neeraj Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate, for the appellants.
None for the respondent.
None has appeared on behalf of the respondent.
In the interest of justice, list after winter vacation.
( Sushil Kukreja )
December 26, 2022 Judge
(VH)
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