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[Cites 0, Cited by 0] [Section 25] [Entire Act]

UT Chandigarh - Subsection

Section 25(3) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(3)For the proper administration of the Institute the Director shall have powers to delegate any of his powers conferred on him under the Act, the rules and these regulations to any officer of the Institute subject to such limitations as may be imposed by the Governing Body.