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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(4) in The Chhattisgarh Motor Vehicles Rules, 1994

(4)The Licensing Authority on being satisfied that the applicant is fit for holding or obtaining a conductor's licence, may issue conductor's licence in Form C.G.M.V.R. 14 (L. Con.) for a period of three years.