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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44(2) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

(2)The annual accounts and the balance sheet of the University shall be audited by such auditor and at such intervals as may be prescribed.