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State of Uttar Pradesh - Section

Section 44 in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

44. Accounts and audit.

(1)The annual accounts and balance sheet Of the University shall be prepared under the direction of the Board of Management and all moneys accruing to or received by the University from whatever source and all amount disbursed or paid shall be entered in the accounts maintained by the University.
(2)The annual accounts and the balance sheet of the University shall be audited by such auditor and at such intervals as may be prescribed.
(3)A copy of the annual accounts and the balance sheet together with the audit report shall be submitted to the Board of Governors.
(4)The annual accounts, the balance sheet and the audit report shall be considered by the Board of Governors at its meeting and the Board of Governors shall forward the same to the State Government along with its observations thereon.