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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Nitin Sharma vs . Prem Prakash Dehloo & Anr. on 4 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Nitin Sharma vs. Prem Prakash Dehloo & Anr.

CMPMO No.64 of 2023 04.04.2023 Present: Mr. Lalit K. Sehgal, Advocate, for the petitioner.

Mr. B.Nandan Vashistha, Advocate, for respondent No.1.

CMPMO No.64 of 2023 & CMP No.1282 of 2023 Notice issued to respondent No.2 has been duly served, but none has appeared on his behalf, hence, he is ordered to be proceeded against ex parte.

Learned counsel for respondent No.1 prays for and is granted three weeks' time to file reply.

In the meantime, interim order to continue.

( Sushil Kukreja ) Judge 4th April, 2023 (reena) ::: Downloaded on - 04/04/2023 20:37:10 :::CIS