Himachal Pradesh High Court
Nitin Sharma vs . Prem Prakash Dehloo & on 9 February, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Nitin Sharma vs. Prem Prakash Dehloo & Anr.
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CMPMO No. 64 of 2023 09.02.2023 Present: Mr. Lalit K. Sehgal, Advocate, for the petitioner.
CMPMO No.64 of 2023 & CMP No.1282 of 2023 Let notice be issued to the respondents returnable within four weeks, on taking steps within a period of one week.
r In the meantime, further proceedings pending before learned Rent Controller, Court No.1, Shimla, H.P. in Rent Case No.79 of 2021, titled Prem Prakash Dehloo vs. Brij Mohan Sharma shall remain stayed.
(Sushil Kukreja) Vacation Judge 9th February, 2023 (himani) ::: Downloaded on - 09/02/2023 20:31:18 :::CIS