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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(c) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(c)Whenever additional meter is to be provided with the main meter by a licensee, its accuracy shall be same as that of the main meter.