Section 7(2) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

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(2)Consumer Meter. - (a) The meter instrument shall be of following types complying the requirements as specified in Annexure-2.

(i)	Meter Type A-	(a) Single-phasewhole current meters(b) Poly phase whole current meters.
(ii)	Meter Type B-	LT Tri-vector CT Operated meters.
(iii)	Meter Type C-	HT Tri-vector CT-VT operated meters.

(b)The meter Type B and Meter Type C shall be capable of measuring fundamental energy as well as total energy including harmonics separately.

(c)Whenever additional meter is to be provided with the main meter by a licensee, its accuracy shall be same as that of the main meter.

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