Himachal Pradesh High Court
Shweta Kumari vs . Union Of India & Ors. on 13 March, 2023
Bench: Sabina, Satyen Vaidya
Shweta Kumari vs. Union of India & Ors.
CWP No.2702 of 2021 .
13.03.2023 Present: Ms. Amrick, Advocate on behalf of Mr. Dalip K. Sharma, Advocate, for the petitioner.
Mr. Rajinder Thakur, Central Government Counsel, for respondent No.1/Union of India.
Mr. P.P. Singh, Additional Advocate General, for respondents No.2 and 3 State.
adjournment.
r to Learned counsel for the petitioner requests for an List after two weeks.
( Sabina ) Acting Chief Justice ( Satyen Vaidya ) March 13, 2023 (KS) Judge ::: Downloaded on - 14/03/2023 20:40:41 :::CIS