Himachal Pradesh High Court
Shweta Kumari vs . Union Of India & Others on 18 May, 2022
Bench: Sabina, Satyen Vaidya
Shweta Kumari Vs. Union of India & others .
CWP No.2702 of 2021 18.05.2022 Present: Mr. Rajender Singh, Advocate on behalf of Mr. Dalip K. Sharma, Advocate, for the petitioner. Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1. Mr. Vikrant Chandel, Deputy Advocate General, for respondents No.2 & 3/State.
Learned Assistant Solicitor General of India requests for an adjournment to enable him to seek instructions in the matter.
List after two weeks.
( Sabina ) Judge ( Satyen Vaidya ) Judge May 18, 2022 Himalvi ::: Downloaded on - 18/05/2022 20:06:56 :::CIS