Section 13(1) in The Punjab Stamp Refund, Renewal and Disposal Rules, 1934
(1)Full name, surname (if any), caste and residence of applicant :-Provided that -(i)if the applicant is an Indian man or unmarried woman, he or she shall, in addition to his or her own name, write the name of his or her father;(ii)if the applicant is an Indian married woman or widow, she shall, in addition to her own name, write the name of her husband.
