Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(1)(ii) in The Punjab Stamp Refund, Renewal and Disposal Rules, 1934 (ii)if the applicant is an Indian married woman or widow, she shall, in addition to her own name, write the name of her husband.