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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(7) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(7)The Authority shall approve its financial expenditure for the contract farming in the State as well as for the day to day activities of the Authority and report the same to the Government.