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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Punjab - Subsection

Section 60(1)(b) in Punjab Regional and Town Planning and Development (General) Rules, 1995

(b)erection or re-erection of building or structure and any other work carried out or being carried out within the area of the Scheme in contravention of the final scheme. (Sections 117(1) and 180(2)(zr).)