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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Central Electricity Regulatory Commission (Terms And Conditions For Tariff Determination From Renewable Energy Sources) Regulations, 2009

(2)The capital cost for wind energy projects shall be Rs. 515 Lakhs/MW (FY 2009-10 during first year of Control Period) and shall be linked to indexation formula as outlined under regulation 25.