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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Rajasthan - Subsection

Section 109(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)The Commission shall determine annual revenue requirement of a distribution licensee on MYT principles as laid down in these Regulations, for the Control Period specified under these Regulations.