Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Odisha - Subsection

Section 92(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)The Authority after due inspection of the site may issue or refuse clearance for construction of the multi-storeyed building. Such clearance shall be valid for 18 months from the date of its issue.