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State of Odisha - Section

Section 92 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

92. Application for approval of site.

(1)Before making an application for construction a multi-storeyed building, the owner of the concerned plots/site shall first obtain from the Authority a clearance with regard to suitability of the site. An application for such clearance shall be in the form to be specified by the Authority and shall be accompanied by a site plan with detail information with regard to its location and dimension and a service charge as decided by the Authority.
(2)The Authority after due inspection of the site may issue or refuse clearance for construction of the multi-storeyed building. Such clearance shall be valid for 18 months from the date of its issue.