Himachal Pradesh High Court
Indira Devi & Others vs . Chandu Ram & on 17 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Indira Devi & others vs. Chandu Ram & others .
FAO (MVA) No. 4195 of 2013 17.8.2022 Present: Mr. Sanjay Bhardwaj, Advocate, for the appellants.
Mr. Anirudh Sharma, Advocate, for respondents No. 1 and 2.
Mr. Jagdish Thakur, Advocate, for respondent No.3.
CMP No. 11146 of 2022 For the reasons stated in the application, the application is allowed. List the appeal for hearing on 21.9.2022. The application stands disposed of.
(Satyen Vaidya) Judge 17th August, 2022 (kck) ::: Downloaded on - 17/08/2022 20:06:35 :::CIS