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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Puducherry - Subsection

Section 6(2) in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008

(2)Nothing in sub-rule (1) shall apply to the Director who may draw the salary and allowances attached to the post of Director.