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State of Puducherry - Section

Section 6 in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008

6. Allowances of President and Members.

(1)The President or any members of the Institute shall not be entitled to any allowance or other remuneration. He may, however, draw the traveling and daily allowances, if any, to which he may be eligible under the regulations, framed under section 30.
(2)Nothing in sub-rule (1) shall apply to the Director who may draw the salary and allowances attached to the post of Director.