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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(h) in The Border Security Force (Ceremonials And Marks Of Respect) Rules, 1989

(h)The VIP shall be conducted by the Guard Commander towards the conducting officer, who shall have moved from his position behind the dais to a new position suitable to escort the VIP for the inspection. When the VIP has been received by conducting officer, the Guard Commander shall Salute the VIP. The Guard Commander must be prepared to shake hand with the VIP, if the VIP so desires.