Section 76 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
76. Gratuity.
- Employee of the Corporation shall, on attaining the age of superannuation, be entitled to a gratuity at the rate obtaining in Government of Punjab for similar employees, provided that nothing in this regulation shall prevent the Corporation from prescribing gratuity rates; provided further that no gratuity shall be paid if an employee resigns his service.
