Section 2(16)(b) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

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State of Haryana - Subsection

Section 2(16)(b) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(b)in the case of degree or diplomas obtained as a result of examinations held before the 15th August, 1947, the Punjab, Sind or Dacca University; and

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State of Haryana - Subsection

Section 2(16)(b) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995