Section 2(16) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995
(16)"University" means -(a)any University incorporated by law in any of the States of India; and(b)in the case of degree or diplomas obtained as a result of examinations held before the 15th August, 1947, the Punjab, Sind or Dacca University; and(c)any other University, which is declared by the Government to be a recognised University for the purposes of this Act.
