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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(i) in The Haryana Medical Education Service Rules, 1988

(i)"institution" means :
(i)any institution established by law in force in the State of Haryana; or
(ii)any other institution recognised by the Government for the purpose of these rules;